Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Tamilnadu - Subsection Section 12(2) in Nilgiris Fishing Rules, 1966 (2)Children of less than 15 years of age whose parent holds a current annual licence shall be charged for all categories of trout licences at 50 per cent of the rates prescribed above.
