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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(6)(vi) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(vi)has passed the Interior Design Aptitude Test for the Bachelor of Interior Design Course, shall be eligible for admission and his candidature shall be included in the merit list prepared under clause (b) of sub-rule (3) of Rule 11.