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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(6) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(6)A candidate who has,-
(i)studied under Jawahar Navodaya Vidyalaya Scheme upto Standard VIII in any of the schools located in the State of Gujarat,
(ii)thereafter studied in any of the schools located out of the State of Gujarat under the said scheme,
(iii)passed qualifying examination from a Navodaya Vidyalay located outside Gujarat State, and
(iv)scored at least 40 per cent, marks in the National Aptitude Test in Architecture (NATA), conducted by the Council for the Bachelor of Architecture Course; or
(v)has passed the Construction Technology Aptitude Test for the Bachelor of Construction Technology course; or
(vi)has passed the Interior Design Aptitude Test for the Bachelor of Interior Design Course, shall be eligible for admission and his candidature shall be included in the merit list prepared under clause (b) of sub-rule (3) of Rule 11.
Explanation. - "Jawahar Navodaya Vidyalaya Scheme" means the Jawahar Navodaya Vidyalaya scheme started during the year 1985-86 by the Government of India in accordance with the National Policy of Education. The scheme is managed by Navodaya Vidyalaya Samiti, an autonomous organization under the department of Education, Ministry of Human Resource Development, Government of India.