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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(3) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

(3)The Chairman may use the Block Jeep in connection with affairs of the Panchayat Samiti. He may, however ask the Block Development Officer or any Extension Officer to accompany him if he so desires.