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State of Odisha - Section

Section 9 in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

9. Tour of Chairman.

(1)The Chairman of the Samiti may draw up his tour programme for a month well in advance so that copies are received by the concerned Sarpanches, Extension Officers and Village Level Workers in lime. Copies shall be prepared in the Block office and despatched to all concerned including the Block Development officer. The Chairman may record his observations either after the visit or at the end of the month. His observations shall be sent to the Block Development Officer who shall initiate appropriate follow-up action.
(2)The annual travelling allowance limit for the Chairman shall be as fixed by Government from time to time. However, the travelling allowance payable to him for attending officially organised workshops and seminars held outside the district shall not be included in the annual travelling allowance limit.
(3)The Chairman may use the Block Jeep in connection with affairs of the Panchayat Samiti. He may, however ask the Block Development Officer or any Extension Officer to accompany him if he so desires.
(4)The travelling allowance payable to the Chairman, Vice-Chairman and the Members of the Panchayat Samiti shall be governed by the Orissa Panchayat Samiti (Travelling Allowances) Rules, 1975 as amended from time to time.