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[Cites 0, Cited by 0] [Section 186(3)] [Section 186] [Entire Act]

State of Andhra Pradesh - Subsection

Section 186(3)(a) in Andhra Pradesh Panchayat Raj Act, 1994

(a)exercise all the powers and perform all the functions specially conferred or imposed upon him by or under this Act, or under any other law for the time being in force; and