Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Manipur - Subsection

Section 26(2) in Manipur International University Act, 2018

(2)The University shall comply and apply to ISO 9001 - Quality Management System (QMS) and ISO 14001 - Environmental Management System (EMS) and shall always be an ISO Certified University from a reputed and recognized ISO auditing and certifying agency affiliated to a reputed international agency/body which shall be a member or signatory of the International Accreditation Forum (IAF).