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State of Manipur - Section

Section 26 in Manipur International University Act, 2018

26. National and international Accreditation.

(1)The University shall be eligible to seek, apply and accept accreditation/ membership/ recognition/ registration/ award/ listing/ rating etcetera, from any respective national and international accreditation, recognition, auditing, controlling, listing, academic, professional bodies, associations, organizations and other institutions and various authorities for the benefit of the University, its students, faculty, staff and public in general.
(2)The University shall comply and apply to ISO 9001 - Quality Management System (QMS) and ISO 14001 - Environmental Management System (EMS) and shall always be an ISO Certified University from a reputed and recognized ISO auditing and certifying agency affiliated to a reputed international agency/body which shall be a member or signatory of the International Accreditation Forum (IAF).