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State of Andhra Pradesh - Section

Section 21 in Andhra Pradesh Agricultural University Act, 1963

21. Academic Council.

(1)The Academic Council shall consist of the following members, the namely: -
(a)the Vice -Chancellor of the University;
(b)the Vice-Chancellors of the Andhra University, the Osmania University and Sri Venkateswara University;
(c)the Director of Agriculture;
(d)the Director of Animal Husbandry;
(e)[ the Director of Agricultural Experiment Stations;] [As amended by the Andhra Pradesh Agricultural University (Second Amendment) Act, 1976 (Act No. 50 of 1976).]
(f)[ the Dean of the Indian Veterinary Research Institute;] [As amended by the Andhra Pradesh Agricultural University (Second Amendment) Act, 1976 (Act No. 50 of 1976).]
(g)the Deans of the various Faculties;
(h)the Dean of Student Affairs;
(i)the Heads of Departments of the various Faculties; 0) the Professors of the University; and
(k)[ the Principals of the University colleges;] [As amended by the Andhra Pradesh Agricultural University (Second Amendment) Act, 1976 (Act No. 50 of 1976).]
(l)two members of the Board referred to in clauses (e) and (f) of sub-section (2) of section 19;] [As amended by the Andhra Pradesh Agricultural University (Second Amendment) Act, 1976 (Act No. 50 of 1976).]
(m)[ four persons nominated by the Vice-Chancellor of whom two shall be from amongst the teachers for such period as may be prescribed.] [As amended by the Andhra Pradesh Agricultural University (Second Amendment) Act, 1976 (Act No. 50 of 1976).]
(2)The Academic Council may co-opt as members not more than ten persons, for such period and in such manner, as may be prescribed so as to secure adequate representation of different aspects of apiculture.
(3)The Vice-Chancellor shall be ex-officio Chairman of the Academic Council.