Section 21(1) in Andhra Pradesh Agricultural University Act, 1963
(1)The Academic Council shall consist of the following members, the namely: -(a)the Vice -Chancellor of the University;(b)the Vice-Chancellors of the Andhra University, the Osmania University and Sri Venkateswara University;(c)the Director of Agriculture;(d)the Director of Animal Husbandry;(e)[ the Director of Agricultural Experiment Stations;] [As amended by the Andhra Pradesh Agricultural University (Second Amendment) Act, 1976 (Act No. 50 of 1976).](f)[ the Dean of the Indian Veterinary Research Institute;] [As amended by the Andhra Pradesh Agricultural University (Second Amendment) Act, 1976 (Act No. 50 of 1976).](g)the Deans of the various Faculties;(h)the Dean of Student Affairs;(i)the Heads of Departments of the various Faculties; 0) the Professors of the University; and(k)[ the Principals of the University colleges;] [As amended by the Andhra Pradesh Agricultural University (Second Amendment) Act, 1976 (Act No. 50 of 1976).](l)two members of the Board referred to in clauses (e) and (f) of sub-section (2) of section 19;] [As amended by the Andhra Pradesh Agricultural University (Second Amendment) Act, 1976 (Act No. 50 of 1976).](m)[ four persons nominated by the Vice-Chancellor of whom two shall be from amongst the teachers for such period as may be prescribed.] [As amended by the Andhra Pradesh Agricultural University (Second Amendment) Act, 1976 (Act No. 50 of 1976).]
