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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(1)(l) in Andhra Pradesh Agricultural University Act, 1963

(l)two members of the Board referred to in clauses (e) and (f) of sub-section (2) of section 19;] [As amended by the Andhra Pradesh Agricultural University (Second Amendment) Act, 1976 (Act No. 50 of 1976).]