Section 98(2) in First Statutes of the University of Udaipur
(2)It shall also have the following functions.-(i)to co-ordinate work in the subject assigned to the faculty.(ii)to deal with any matter referred to it by the Academic Council or the Executive Committee;(iii)to remit matter to Committee of Courses;(iv)to consider any matter within its purview referred to it by the Committees of Courses;(v)to hold meetings with the sanction of the Vice-Chancellor with any other faculties or faculty; such joint meeting to be convened by the Vice-Chancellor and to be presided over by him or by a Chairman of the faculty;(vi)to recommend to the Academic Council what Committee of Courses should be instituted and the strength of such committees;(vii)to discharge such other functions as may be prescribed by the Statutes.
