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[Cites 0, Cited by 0] [Section 98(2)] [Section 98] [Entire Act]

State of Rajasthan - Subsection

Section 98(2)(v) in First Statutes of the University of Udaipur

(v)to hold meetings with the sanction of the Vice-Chancellor with any other faculties or faculty; such joint meeting to be convened by the Vice-Chancellor and to be presided over by him or by a Chairman of the faculty;