Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108ZE] [Entire Act] State of Jammu-Kashmir - Subsection Section 108ZE(2) in Jammu and Kashmir Panchayati Raj Rules, 1996 (2)Any elector who has been admitted to the premises of the polling station before that hour shall, however, be allowed to cast votes even after that hour.
