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State of Jammu-Kashmir - Section

Section 108ZE in Jammu and Kashmir Panchayati Raj Rules, 1996

108ZE. Closing of Poll.

(1)The Presiding Officer shall close the polling station at the hours appointed for such closure so as to prevent the entry therein of any elector after that hour.
(2)Any elector who has been admitted to the premises of the polling station before that hour shall, however, be allowed to cast votes even after that hour.