Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act] Union of India - Subsection Section 41(3)(c) in The Bangalore Metro Railway (General) Rules, 2011 (c)cash shall be kept in locked safe and only such amounts as are to provide change for tickets sales may be retained at the point of sales;