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[Cites 0, Cited by 0] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(3) in The Bangalore Metro Railway (General) Rules, 2011

(3)
(a)All areas not required for the passage of passengers at the station shall be secured against unauthorised access.
(b)booking offices and other places, where items of value, such, as tickets and cash are kept, shall be locked at all times, and within such areas, tickets and other items of value shall be kept in locked cupboards;
(c)cash shall be kept in locked safe and only such amounts as are to provide change for tickets sales may be retained at the point of sales;
(d)transfer of cash outside of the secure area shall only be undertaken during quiet periods.