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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Manipur - Subsection

Section 28(8) in Manipur International University Act, 2018

(8)The periodic reports submitted by the Internal Quality Assurance Cell (IQAC) of the University and External Quality Assurance Col (EQAC) of the University shall also be placed before the State Advisory Council of the University for its suggestions.