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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(iii) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(iii)Every instalment of awards from the examiner is accompanied by the prescribed forwarding memo, with all the blank spaces therein duly filled in.