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State of Punjab - Section

Section 23 in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

23.

Before forwarding the award-lists to the Council, the Examiners shall carefully see that :-
(i)All the columns of the award-lists have been filled in correctly and the minimum pass marks and maximum marks allotted to the paper are in accordance with the marks given in the book of Instructions and on the question paper respectively.
(ii)All pages of the award-lists have been signed by the Examiner.
(iii)Every instalment of awards from the examiner is accompanied by the prescribed forwarding memo, with all the blank spaces therein duly filled in.
(iv)Code Numbers which belong to one and the same centurial series have been entered on one award-sheet in serial order and for code numbers, belonging to different centurial series separate award-sheets have been used.