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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in The Bangalore Metro Railway (General) Rules, 2011

(2)Every employee of the Bangalore Metro Railway shall endeavour to prevent-
(a)trespass on Bangalore Metro Railway premises;
(b)theft, damage or loss of Bangalore Metro Railway property;
(c)injury to passengers, others and himself; and
(d)fire and other unsafe incidents in Bangalore Metro Railway premises.