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Union of India - Section

Section 8 in The Bangalore Metro Railway (General) Rules, 2011

8. Prevention of trespass, damage or loss.

(1)Every employee of the Bangalore Metro Railway shall be responsible for the security and protection of the property of Bangalore Metro Railway administration under his charge or possession.
(2)Every employee of the Bangalore Metro Railway shall endeavour to prevent-
(a)trespass on Bangalore Metro Railway premises;
(b)theft, damage or loss of Bangalore Metro Railway property;
(c)injury to passengers, others and himself; and
(d)fire and other unsafe incidents in Bangalore Metro Railway premises.