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State of Uttar Pradesh - Section

Section 3 in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

3. Admission and Examinations.

(a)The candidates who have studied a course prescribed for diploma or certificate or other academic distinction at an affiliated institution shall have to appear in the examinations to be conducted by the Board for the award of the same.
(b)The examination shall be held twice a year i.e. once in the month of April/May and the other in the month of October/November or on such dates as may be fixed by the Examination Committee as per schedule given below;
(i)Course running on annual basis :
April/May examination shall be for the regular candidates alongwith private candidates. October/November examination shall be held only for the back paper candidates of Final year.
(ii)Course running on semester basis ;
May/June examinations shall be for the regular students of II, IV and VI semesters alongwith private students of all semesters.October/November examination shall be for the regular students I, III and V semesters along with private candidates having back papers of old semester.
(c)The examination shall be held at such centers and on such dates and at such times, as the Board may, from time to time decide. The exact dates of the main examination, except the back paper examination for final year students, shall be notified to all the institution affiliated to the Board, at least one month before the commencement of the examination. The examination shall be held simultaneously in at all centres.
(d)The exact dates and centre of back paper examination for final year students appearing under the annual scheme, and also both the. examinations under semester scheme, shall be notified to all concerned institutions at least fifteen days before the commencement of the examination.