Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Gujarat - Subsection Section 13(4) in Armourer, Class III, Home Guards Organisation (Competitive Examination) Rules, 2012 (4)The Board shall communicate the result to the successful candidates individually in the manner as may be decided by it.
