Section 13 in Armourer, Class III, Home Guards Organisation (Competitive Examination) Rules, 2012
13. Result of the Examination.
(1)The Board shall declare the result of the examination and submit the same to the appointing authority;(2)The result of the successful candidates. shall be arranged in the order of merit specifying their names, seat numbers and total marks obtained by the candidates and the same shall be caused to be published in the Official Gazette, by the Board;(3)The Board shall display on the notice board of the Board, the List of the unsuccessful candidates specifying their names, seat numbers and total marks obtained by them; and(4)The Board shall communicate the result to the successful candidates individually in the manner as may be decided by it.
