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State of Tamilnadu - Section

Section 8 in Central Electricity Authority (Furnishing of Statistics, Returns and Information) Regulations, 2007

8. Manner of furnishing the statistics, returns or information.

(1)The statistics, returns or information in the prescribed formats shall be furnished to the Authority preferably electronically or by post or courier or fax.
(2)The entities shall supply complete and correct statistics, returns and information to the Authority.
(3)Any provisional data supplied by the entities shall be finalized and furnished within the period communicated by the Authority.