Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(3) in Central Electricity Authority (Furnishing of Statistics, Returns and Information) Regulations, 2007 (3)Any provisional data supplied by the entities shall be finalized and furnished within the period communicated by the Authority.
