Section 115(1) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019
(1)A Revenue Court may consolidate appeals a applications for revision or review, if(a)all the to such proceedings agree to such consolidation;.and(b)all such proceedings involve common-questions-of law and facts.
