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[Cites 0, Cited by 0] [Section 115(1)] [Section 115] [Entire Act]

State of Madhya Pradesh - Subsection

Section 115(1)(b) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

(b)all such proceedings involve common-questions-of law and facts.