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State of Madhya Pradesh - Section

Section 115 in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

115. Consolidation of appeals or applications for revision or review.

(1)A Revenue Court may consolidate appeals a applications for revision or review, if
(a)all the to such proceedings agree to such consolidation;.and
(b)all such proceedings involve common-questions-of law and facts.