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[Cites 0, Cited by 0] [Section 30(4)] [Section 30] [Entire Act]

State of Chattisgarh - Subsection

Section 30(4)(a) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(a)examine the annual accounts and the annual financial estimates of the Vishwavidyalaya and advise the Executive Council thereon;