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[Cites 0, Cited by 0] [Section 102(4)] [Section 102] [Entire Act]

State of Assam - Subsection

Section 102(4)(c) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(c)In case of buildings having special structural features, as decided by the Authority, which are within the horizontal areas and vertical limits specified in these rules, shall be designed by the Structural Engineers only.