Section 102(4) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014
(4)Structural Engineer.-(a)The minimum qualification of Structural Engineer shall be graduate in civil engineering of recognized Indian or foreign university, or Corporate Member of Civil Engineering Division of Institution of Engineers (India), with minimum 3 years experience in the practice of structural engineering with designing and field work.Note:- The 3 years experience shall be relaxed to 1 year in the case of postgraduate degree holder of recognized Indian or foreign university in the branch of structural engineering.(b)The registered Structural Engineers shall be competent to prepare the structural design, calculations and details for all buildings and supervision.(c)In case of buildings having special structural features, as decided by the Authority, which are within the horizontal areas and vertical limits specified in these rules, shall be designed by the Structural Engineers only.