Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(b) in The Rajasthan Education Department (Primary and Secondary Teachers) Benevolent Fund Rules, 1975 (b)Contribution from the Teachers Welfare Fund may be diverted to this fund and utilised for the purposes mentioned in rule 3.
