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State of Rajasthan - Section

Section 4 in The Rajasthan Education Department (Primary and Secondary Teachers) Benevolent Fund Rules, 1975

4.

(a)All the Gazetted and non-gazetted members of the staff of the Education Department (Primary & Secondary) including Subordinate, Ministerial and Class IV services will contribute to the fund at the rates specified against each.
Sl. No. Designation Annual Rates of ContributionRs.
1. Principal and above (all equal ranks) 30.00 per year
2. Headmasters, Secondary/Higher Secondary School andequivalent scale 20.00 per year
3. Senior Teachers including Heads of Technology Sections,Section Officers and O.A.S. and equivalent posts 15.00 per year
4. Second grade teachers and equivalent posts 10.00 per year
5. Third grade teachers and equivalent posts 5.00 per year
6. U.D.Cs and equivalent posts 10.00 per year
7. L.D.Cs and equivalent posts 5.00 per year
8. Class IV servants 2.00 per year
(b)Contribution from the Teachers Welfare Fund may be diverted to this fund and utilised for the purposes mentioned in rule 3.
(c)Other donations from outsiders may also be accepted with the approval of the Chairman.
(d)Donations from the film Exhibitors i.e. film show contribution etc. may be sought with the approval of the district authority.