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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(1) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(1)The Commission/Appointing Authority, as the case may be, shall prepare a list of candidates, whom they/it consider suitable for appointment to the post of posts concerned, arranged in order of merit and the Commission shall forward the list to the Appointing Authority.