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State of Rajasthan - Section

Section 24 in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

24. Recommendations of the Commission/Appointing Authority.

(1)The Commission/Appointing Authority, as the case may be, shall prepare a list of candidates, whom they/it consider suitable for appointment to the post of posts concerned, arranged in order of merit and the Commission shall forward the list to the Appointing Authority.
(2)The Commission/Appointing Authority, as the case may be, may to the extent of 50% of the advertised vacancies, keep names of suitable candidates on the reserve list. The names of such candidates may, on requisition, be recommended in the order of merit to the Appointing Authority within six months from the date on which the original list is forwarded by the Commission to the Appointing Authority.