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[Cites 0, Cited by 0] [Section 95(5)] [Section 95] [Entire Act]

State of Odisha - Subsection

Section 95(5)(ii) in Orissa State Financial Corporation (Staff) Regulations, 1975

(ii)The employees of 3rd & 4th Grade shall be entitled to reimbursement of actual expenses on hiring conveyance at any place of halt outside the State while on tour subject to a maximum of Rs.20.00 per day.