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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Odisha - Subsection

Section 95(5) in Orissa State Financial Corporation (Staff) Regulations, 1975

(5)
(i)The employees of the Corporation in 1st and 2nd grade shall be entitled to the reimbursement of the actual expenses on hiring conveyance at any place of halt outside the State while on tour at the rate of Rs. 35.00 per day. In case of excess expenditure beyond Rs. 35.00 the employees may be allowed reimbursement subject to the limit of Rs.100.00 on furnishing of a certificate with necessary details to the satisfaction of the Managing Director.
(ii)The employees of 3rd & 4th Grade shall be entitled to reimbursement of actual expenses on hiring conveyance at any place of halt outside the State while on tour subject to a maximum of Rs.20.00 per day.
The above Regulation will be effective from the 1st April 1986."Miscellaneous