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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2) in Madhya Pradesh Electricity Regulatory Commission (Demand Side Management) Regulations, 2016

(2)The DSM Cell shall be responsible for:
(a)load research and development of baseline data;
(b)formulation of DSM Plan;
(c)design and development of DSM projects including cost benefit analysis, plans for implementation, monitoring and reporting and for measurement & verification;
(d)seeking necessary approvals to DSM Plan and individual programmes;
(e)implementation of DSM programmes;
(f)Any other additional function that may be assigned by the Commission from time to time.