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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2)(c) in Madhya Pradesh Electricity Regulatory Commission (Demand Side Management) Regulations, 2016

(c)design and development of DSM projects including cost benefit analysis, plans for implementation, monitoring and reporting and for measurement & verification;