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State of Madhya Pradesh - Section

Section 7 in Madhya Pradesh Electricity Regulatory Commission (Demand Side Management) Regulations, 2016

7. Constitution of DSM Cell, its roles and responsibilities.

(1)The DSM Cell so constituted by the Distribution Licensee shall be provided with necessary authority and resources so as to execute the functions assigned to it under these Regulations
(2)The DSM Cell shall be responsible for:
(a)load research and development of baseline data;
(b)formulation of DSM Plan;
(c)design and development of DSM projects including cost benefit analysis, plans for implementation, monitoring and reporting and for measurement & verification;
(d)seeking necessary approvals to DSM Plan and individual programmes;
(e)implementation of DSM programmes;
(f)Any other additional function that may be assigned by the Commission from time to time.