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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(2)(ii) in Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2013

(ii)candidates who has cleared the qualifying examination in the supplementary examination, [and have appeared in GUJCET/JEE (Main) examination of corresponding year] [Added by Notification No. GH/SH/24/2014/PVS/102013/280/S, dated 16.7.2014 (w.e.f. 14.5.2013).]