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[Cites 0, Cited by 0] [Section 108ZE] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 108ZE(1) in Jammu and Kashmir Panchayati Raj Rules, 1996

(1)The Presiding Officer shall close the polling station at the hours appointed for such closure so as to prevent the entry therein of any elector after that hour.