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State of Odisha - Section

Section 2 in The Professional Examination of Power Engineers for Thermal Generation Regulations, 1988

2.

In these regulations unless there is anything repugnant to the subject or context-
(a)"Committee" means the Committee constituted under Regulation 9;
(b)"Engineer" means an Engineer in Electrical of Mechanical or Telecommunication specially borne in the O.S.E.B. Power Engineers for Thermal Generation Service;
(c)"Examination" means professional Examination;
(d)"Schedule" means the Schedule appended to these regulations.