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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Nagaland - Subsection

Section 44(4) in The Global Open University (Nagaland) Act, 2006

(4)The reports of the Boards are advisory in character and mainly should relate to academic and connected administrative matters with the utmost aim of converting the Department/Faculty into a Centre of Excellence.