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[Cites 0, Cited by 0] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(11) in The Coal Mines Provident Fund Scheme

(11)While submitting the returns in Form 'V' or Form 'V' (Revised) as the case may be, every employer shall endorse in the remarks column thereto an abbreviation :-
(i)'PB' against the names of the members where pass books are already opened;
(ii)'New' against the names of those who qualified as new members during the currency period to which the return in Form 'V' or Form 'V (Revised), relates;
(iii)'T' against those members who have joined on transfer from other coal mines and have dedared under Sub-paragraph (7) that they have not been provided with Pass Books. In their cases, the name and registered number of the coal mine wherefrom they have been transferred shall also be indicated after the abbreviation 'T'.