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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(2)(a) in The Calcutta University Act, 1979.

(a)The Council for Undergraduate Studies in Arts, Science, Commerce, Home Science, Fine Arts and Music shall consist of the following members:-
(i)the Pro-Vice-Chancellor for Academic Affairs-Chairman;
(ii)the Principal, Presidency College;
(iii)the Principal, Sanskrit College;
(iiia)[ the Deans of the Faculty Councils for Post-Graduate Studies in Arts, Science, and Commerce, Social Welfare and Business Management;] [Sub-clause (iiia) inserted by W.B. Act 44 of 1980:]
(iv)thirteen Teachers, other than Principals, of affiliated colleges participating in undergraduate teaching in the subject or subjects concerned of whom not more than three shall be from each of the Arts, Science and Commerce streams of education and at least one shall be from each of the other streams to be elected in the manner provided in the Statutes;
(v)[ five Principals of affiliated colleges, of whom-] [Sub-Clauses (v) and (vi) substituted by W.B. Act 44 of 1980.]