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State of Gujarat - Section

Section 8 in Staff Nurse Class III, Competitive Examination Rules, 2013

8. Holding of Examination.

(1)The Examination authority shall, on receiving the requisition from the Government, by an advertisement published in the prominent news papers widely circulated in the State call for the application in the prescribed form from the candidates possessing requisite qualifications.
(2)The Examination authority, on receiving the requisition from the Government, shall hold a competitive examination for selection of candidates for recruitment to the post of Staff Nurse, Class III, in the Subordinate Service in the office of the Commissioner of Health-Medical Service and Medical Education and Research, Gujarat State.
(3)The, date, time and the places for holding the examination shall be-decided by the Examination authority.
(4)The Candidate shall require to appear in the examination at his own expenses.