Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(2) in Staff Nurse Class III, Competitive Examination Rules, 2013

(2)The Examination authority, on receiving the requisition from the Government, shall hold a competitive examination for selection of candidates for recruitment to the post of Staff Nurse, Class III, in the Subordinate Service in the office of the Commissioner of Health-Medical Service and Medical Education and Research, Gujarat State.